Citation : 2017 Latest Caselaw 3379 ALL
Judgement Date : 18 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 527 of 1994 Appellant :- Babban Singh & Others Respondent :- State Counsel for Appellant :- Adesh Kumar Singh,Ashok Kumar Srivastava,B.N. Rai,D.K. Pathak,Kunwar Mukul Rakesh,Prashant Shukla Counsel for Respondent :- Govt. Advocate,Ajmal Khan,T.C.Seth Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for appellant-accused.
2. List in the next cause list.
Order Date :- 18.8.2017
Pachhere/-
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