Jaswant & Others vs State Of U.P.
2017 Latest Caselaw 3378 ALL

Citation : 2017 Latest Caselaw 3378 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Jaswant & Others vs State Of U.P. on 18 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 452 of 1994
 

 
Appellant :- Jaswant & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.L. Syal,Alok Kumar Srivastava,Gopal Mishra,R.N.S.Chauhan,R.P. Misra,Shakti Singh,Shiv Ram Tewari,Tribhuwan Narain Singh,Uttam Kumar Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Tribhuwan Narain Singh, learned counsel for appellant-accused has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 18.8.2017

Pachhere/-

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