Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sanjay Kumar vs State Of U.P.
2017 Latest Caselaw 3376 ALL

Citation : 2017 Latest Caselaw 3376 ALL
Judgement Date : 18 August, 2017

Allahabad High Court
Sanjay Kumar vs State Of U.P. on 18 August, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 490 of 1995
 

 
Appellant :- Sanjay Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.N. Chaudhry,Anil Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant-accused.

2. List in the next cause list.

Order Date :- 18.8.2017

Pachhere/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter