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State Of U.P. vs Dhani Ram Maurya
2017 Latest Caselaw 3373 ALL

Citation : 2017 Latest Caselaw 3373 ALL
Judgement Date : 18 August, 2017

Allahabad High Court
State Of U.P. vs Dhani Ram Maurya on 18 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 962 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Dhani Ram Maurya
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- J K Gupta
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Rizwanul Haque holding brief of Sri J.K.Gupta, learned counsel for the respondent and Sri U.C.Yadav, learned AGA for the State are present

As prayed,list on 25.8.2017.

Order Date :- 18.8.2017

IA

 

 

 
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