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Anil Kumar Gupta And 2 Ors. vs State Of U.P. Thru ...
2017 Latest Caselaw 3371 ALL

Citation : 2017 Latest Caselaw 3371 ALL
Judgement Date : 18 August, 2017

Allahabad High Court
Anil Kumar Gupta And 2 Ors. vs State Of U.P. Thru ... on 18 August, 2017
Bench: Shabihul Hasnain, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 22969 of 2016
 

 
Petitioner :- Anil Kumar Gupta And 2 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Fisheries Govt.Of Up Lko.& Ors.
 
Counsel for Petitioner :- Nirankar Nath Jaiswal
 
Counsel for Respondent :- C.S.C.,Prem Shankar,Umesh Kumar Bajpai
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for petitioner, two weeks time is allowed for taking steps.

2. List thereafter.

Order Date :- 18.8.2017

Pachhere/-

 

 

 
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