Sarvesh @ Nanhau vs State Of U.P.
2017 Latest Caselaw 3369 ALL

Citation : 2017 Latest Caselaw 3369 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Sarvesh @ Nanhau vs State Of U.P. on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 450 of 2011
 

 
Appellant :- Sarvesh @ Nanhau
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

Sri A.K.Pandey, learned counsel for the appellant is on sanctioned leave.

List this case after three weeks.

Order Date :- 18.8.2017

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