Radhey Shyam Yadav & Others vs State Of U.P.
2017 Latest Caselaw 3368 ALL

Citation : 2017 Latest Caselaw 3368 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Radhey Shyam Yadav & Others vs State Of U.P. on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1635 of 2011
 

 
Appellant :- Radhey Shyam Yadav & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Suresh Chandra Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

Passed over on the illness slip of Sri S.C.Srivastava, learned counsel for the appellant.

List in the next cause list.

Order Date :- 18.8.2017

Download the LatestLaws.com Mobile App