Ram Pher Shukla & Anr. vs State Of U.P.,
2017 Latest Caselaw 3364 ALL

Citation : 2017 Latest Caselaw 3364 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Ram Pher Shukla & Anr. vs State Of U.P., on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1187 of 2011
 

 
Appellant :- Ram Pher Shukla & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Anoop Kumar Upadhyay,Manoj Kumar Misra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.K.Upadhyay,learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.

It is submitted that the name of Sri M.K.Mishra has wrongly been shown from the side of appellant.

Office is directed to print the name of Sri M.K.Mishra as learned counsel for the complainant when the case is next listed.

List this case on 1.9.2017.

Order Date :- 18.8.2017

Download the LatestLaws.com Mobile App