Babu Lal & Anr vs State Of U.P.
2017 Latest Caselaw 3363 ALL

Citation : 2017 Latest Caselaw 3363 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Babu Lal & Anr vs State Of U.P. on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1619 of 2011
 

 
Appellant :- Babu Lal & Anr
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Suresh Chandra Srivastava
 
Counsel for Respondent :- Govt. Advocate,Mata Prasad Yadav
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. None appears on behalf of the appellants to argue the appeal. Sri U.C.Yadav, learned AGA for the State is present

List after three weeks.

Order Date :- 18.8.2017

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