Narendra & Others vs State Of U.P.,
2017 Latest Caselaw 3360 ALL

Citation : 2017 Latest Caselaw 3360 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Narendra & Others vs State Of U.P., on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1027 of 2011
 

 
Appellant :- Narendra & Others
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- D.R. Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri D.R.Singh Yadav, learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.

It is pointed out that the file of Criminal Appeal No.1048 of 2013 has wrongly been connected instead of Criminal Appeal No.1048 of 2011. Office is directed to detach the file of Criminal Appeal No.1048 of 2013.

List and connect with Criminal Appeal No.1048 of 2011 on 25.8.2017.

Order Date :- 18.8.2017

Download the LatestLaws.com Mobile App