Ram Ashish & 11 Ors. vs State Of U.P.
2017 Latest Caselaw 3359 ALL

Citation : 2017 Latest Caselaw 3359 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Ram Ashish & 11 Ors. vs State Of U.P. on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1613 of 2011
 

 
Appellant :- Ram Ashish & 11 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijesh Yadav 'Vijay',M.P. Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Brijesh Yadav, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present

It appears that the report from the CJM, Sultanpur has not been received in compliance of this court's order dated 4.8.2017.

Let a reminder be issued to the CJM, Sultanpur to comply with the earlier order dated 4.8.2017 passed by this Court.

List after two weeks.

Order Date :- 18.8.2017

Download the LatestLaws.com Mobile App