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Udai Pratap Singh vs State Thru. C.B.I.
2017 Latest Caselaw 3357 ALL

Citation : 2017 Latest Caselaw 3357 ALL
Judgement Date : 18 August, 2017

Allahabad High Court
Udai Pratap Singh vs State Thru. C.B.I. on 18 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1302 of 2011
 

 
Appellant :- Udai Pratap Singh
 
Respondent :- State Thru. C.B.I.
 
Counsel for Appellant :- Shreesh Chandra,Sakitra Vardhan Singh,Shreesh Chandra
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, leanred AGA for the Stat is present.

Heard Sri Shreesh Chandra, learned counsel for the appellant and Sri Biresdhwar Nath, learned counsel for the respondent at quite length.

Judgment reserved.

Order Date :- 18.8.2017

IA

 

 

 
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