Raj Kumar Sarwagi And Others vs State Of U.P. And Another
2017 Latest Caselaw 3353 ALL

Citation : 2017 Latest Caselaw 3353 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Raj Kumar Sarwagi And Others vs State Of U.P. And Another on 18 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2024 of 2006
 

 
Applicant :- Raj Kumar Sarwagi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Suresh Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Prabodh Gaur
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

Heard learned counsel for the applicants and learned A.G.A. for the State.

At 03:00pm a Full Court reference is to be conducted in respect of Sri S. N. Verma Senior Advocate. Therefore, due to paucity of time this case is being adjourned.

List in the next week.

Interim order, if any, is extended till the date fixed.

Order Date :- 18.8.2017

Swati

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