Ram Sumer Tripathi vs State Of Up
2017 Latest Caselaw 3351 ALL

Citation : 2017 Latest Caselaw 3351 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Ram Sumer Tripathi vs State Of Up on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3355 of 2017
 

 
Applicant :- Ram Sumer Tripathi
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Rakesh Kumar Upadhyaya,Ashish Kuamr Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This is correction application.

List with previous papers on 22.8.2017.

Order Date :- 18.8.2017

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