Shiv Kumar Shukla & Others vs State Of U.P. & Another
2017 Latest Caselaw 3347 ALL

Citation : 2017 Latest Caselaw 3347 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Shiv Kumar Shukla & Others vs State Of U.P. & Another on 18 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2772 of 2006
 

 
Applicant :- Shiv Kumar Shukla & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.K. Khanna
 
Counsel for Opposite Party :- Govt. Advocate,S.B. Singh
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

Heard learned counsel for the applicants and learned A.G.A. for the State.

At 03:00pm a Full Court reference is to be conducted in respect of Sri S. N. Verma Senior Advocate. Therefore, due to paucity of time this case is being adjourned.

List in the next week.

Operation of interim stay order dated 10.03.2006 is extended till the date fixed.

Order Date :- 18.8.2017

Swati

Download the LatestLaws.com Mobile App