Pawan Jain And Others vs State Of U.P. And Another
2017 Latest Caselaw 3346 ALL

Citation : 2017 Latest Caselaw 3346 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Pawan Jain And Others vs State Of U.P. And Another on 18 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2393 of 2006
 

 
Applicant :- Pawan Jain And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiv Gupta,Dileep Kumar
 
Counsel for Opposite Party :- Government Advocate,Ajay Rajendra,Gogan Mittal
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Atul Kumar Tiwari, Advocate holding brief of Sri Dileep Kumar, learned counsel for the applicants and learned A.G.A. for the State.

None is present on behalf of opposite party no.2.

Sri Atul Kumar Tiwari, Advocate prayed for the adjournment on the ground that his Senior Counsel is busy in some other Court.

List after three weeks.

Operation of interim stay order dated 02.03.2006 is extended till the date fixed.

Order Date :- 18.8.2017

Swati

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