Shiv Babu And Another vs Satya Prakash And 4 Others
2017 Latest Caselaw 3343 ALL

Citation : 2017 Latest Caselaw 3343 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Shiv Babu And Another vs Satya Prakash And 4 Others on 18 August, 2017

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4990 of 2017
 

 
Petitioner :- Shiv Babu And Another
 
Respondent :- Satya Prakash And 4 Others
 
Counsel for Petitioner :- Jeevanjee Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

By means of the present petition, the petitioner is seeking a direction to the Civil Judge (J.D),IV Bhadohi, Gyanpur to decide the Original Suit No.333 of 2005 (Pyare Lal Vs. Satya Prakash & others) within a stipulated period.

Perused the order sheet.

Be that as it may, without entering into the merits of the claim made by the petitioner, the present petition is being disposed of with the direction to the Civil Judge (J.D),IV Bhadohi, Gyanpur to decide the Original Suit No.333 of 2005 (Pyare Lal Vs. Satya Prakash & others) as expeditiously as possible.

Order Date :- 18.8.2017

Savita

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