Paras Nath vs State Of U.P. & Another
2017 Latest Caselaw 3322 ALL

Citation : 2017 Latest Caselaw 3322 ALL
Judgement Date : 17 August, 2017

Allahabad High Court

Paras Nath vs State Of U.P. & Another on 17 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 25597 of 2017
 

 
Applicant :- Paras Nath
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mahendra Pratap Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant states that this case has wrongly been listed before this Bench.

Put up on 23.8.2017 as fresh before the appropriate Bench.

Order Date :- 17.8.2017

Gss

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