Mukesh Bhargav (Second Bail) vs State Of U.P.
2017 Latest Caselaw 3318 ALL

Citation : 2017 Latest Caselaw 3318 ALL
Judgement Date : 17 August, 2017

Allahabad High Court

Mukesh Bhargav (Second Bail) vs State Of U.P. on 17 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 5449 of 2017
 

 
Applicant :- Mukesh Bhargav (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised.

2. Learned AGA is present on behalf of state. None appeared on behalf of appellant.

3. List in the next cause list.

Order Date :- 17.8.2017

Pachhere/-

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