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Jugul Kishore @ Pappu & Another vs State Of U.P. & Another
2017 Latest Caselaw 3314 ALL

Citation : 2017 Latest Caselaw 3314 ALL
Judgement Date : 17 August, 2017

Allahabad High Court
Jugul Kishore @ Pappu & Another vs State Of U.P. & Another on 17 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2604 of 2006
 

 
Applicant :- Jugul Kishore @ Pappu & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Raghu Raj Kishore,Jitendra Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Kameshwar Singh
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Dinesh Kumar Shukla holding brief of Sri Jitendra Prasad Mishra, learned counsel for the applicants, Sri Kameshwar Singh, learned counsel for opposite party no.2 and learned A.G.A. for the State.

Learned counsel for the applicants prayed for the adjournment which is opposed by the learned counsel for opposite party no.2 on the ground that the case was adjourned on the previous date.

Learned counsel for the applicants submit that as there is short time limit in this case therefore, this case be listed in the next cause list, peremptorily.

Operation of stay order dated 08.03.2006 is extended till the date fixed.

Order Date :- 17.8.2017

Swati

 

 

 
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