Citation : 2017 Latest Caselaw 3311 ALL
Judgement Date : 17 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1395 of 2006 Applicant :- Irfan Ali @ Raju & Others Opposite Party :- State Of U.P.& Another Counsel for Applicant :- C.S. Agnihotry Counsel for Opposite Party :- Govt. Advocate,A.K. Upadhyay,Rajesh Tripathi Hon'ble Ifaqat Ali Khan,J.
List revised. None is present.
List after four weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 17.8.2017
Swati
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