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State Of U.P. Thru ... vs Anand Prakash Pathak And Another
2017 Latest Caselaw 3307 ALL

Citation : 2017 Latest Caselaw 3307 ALL
Judgement Date : 17 August, 2017

Allahabad High Court
State Of U.P. Thru ... vs Anand Prakash Pathak And Another on 17 August, 2017
Bench: Shabihul Hasnain, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 2009 of 2015
 

 
Petitioner :- State Of U.P. Thru Prin.Secy.Forest Civil Sectt.Lucknow
 
Respondent :- Anand Prakash Pathak And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Suresh Chandra Yadava
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard learned Standing counsel and Sri S.C.Yadav, learned counsel for respondent.

2. A week's time is allowed to bring the documents by which respondent no.1 has been granted promotion in IFS cadre.

2. List after two weeks.

Order Date :- 17.8.2017

Pachhere/-

 

 

 
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