Suresh Chandra Sharma vs State Of U.P.Thru Prin.Secy.To ...
2017 Latest Caselaw 3306 ALL

Citation : 2017 Latest Caselaw 3306 ALL
Judgement Date : 17 August, 2017

Allahabad High Court

Suresh Chandra Sharma vs State Of U.P.Thru Prin.Secy.To ... on 17 August, 2017

Bench: Shabihul Hasnain, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1481 of 2015
 

 
Petitioner :- Suresh Chandra Sharma
 
Respondent :- State Of U.P.Thru Prin.Secy.To Govt.Irrigation Deptt.& Ors.
 
Counsel for Petitioner :- Hemendra Pratap
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the petitioner.

2. List after two weeks.

Order Date :- 17.8.2017

Pachhere/-

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