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Sudhir Swarup Bhatnagar vs State Of U.P. & Another
2017 Latest Caselaw 3304 ALL

Citation : 2017 Latest Caselaw 3304 ALL
Judgement Date : 17 August, 2017

Allahabad High Court
Sudhir Swarup Bhatnagar vs State Of U.P. & Another on 17 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 22534 of 2017
 

 
Applicant :- Sudhir Swarup Bhatnagar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mohd. Afzal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, put up on 5.9.2017 as fresh.

In the meantime, learned counsel for the applicant may file certain documents by way of a supplementary affidavit.

Order Date :- 17.8.2017

Gss

 

 

 
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