Anil Kumar Gupta vs State Of Up Thru. Secy. Home Civil ...
2017 Latest Caselaw 3289 ALL

Citation : 2017 Latest Caselaw 3289 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Anil Kumar Gupta vs State Of Up Thru. Secy. Home Civil ... on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 1921 of 2016
 

 
Applicant :- Anil Kumar Gupta
 
Opposite Party :- State Of Up Thru. Secy. Home Civil Secy. Lucknow
 
Counsel for Applicant :- Akhter Abbas,Syed Suleman Abbas
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Akhter Abbas, learned counsel for the applicant and Sri Smiti Sahai, learned AGA for the State are present.

List after three weeks.

Order Date :- 16.8.2017

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