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Smt. Firdausi vs State Of U.P. And 7 Others
2017 Latest Caselaw 3288 ALL

Citation : 2017 Latest Caselaw 3288 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Smt. Firdausi vs State Of U.P. And 7 Others on 16 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 22574 of 2017
 

 
Applicant :- Smt. Firdausi
 
Opposite Party :- State Of U.P. And 7 Others
 
Counsel for Applicant :- Birendra Singh Khokher
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned  A.G.A. for the State and perused the record.

Learned  A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party nos. 2 to 8 returnable at an early date.

List on 4.10.2017 after service of notice upon the opp. party nos. 2 to 8.

Order Date :- 16.8.2017

Gss

 

 

 
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