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Tushar Nirman & 2 Others vs State Of U.P. & Another
2017 Latest Caselaw 3286 ALL

Citation : 2017 Latest Caselaw 3286 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Tushar Nirman & 2 Others vs State Of U.P. & Another on 16 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 22601 of 2017
 

 
Applicant :- Tushar Nirman & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ashwini Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants, learned  A.G.A. and perused the record.

List and connect with Cr. Misc. Application u/s 482 No. 13031 of 2017.

Till the next date of listing no coercive action shall be taken against the applicants in complaint case no. 4161 of 2016, Smt. Cheenu Vs. Tushar Nirman and others, under section 406 I.P.C. Police Station Brahmapuri District Meerut.

Order Date :- 16.8.2017

Gss

 

 

 
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