Smt. Vassan & 4 Others vs State Of U.P. & 2 Others
2017 Latest Caselaw 3284 ALL

Citation : 2017 Latest Caselaw 3284 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Smt. Vassan & 4 Others vs State Of U.P. & 2 Others on 16 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 92 of 2016
 

 
Revisionist :- Smt. Vassan & 4 Others
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Revisionist :- Ravi Shanker Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for revisionist.

2. List in the next cause list.

Order Date :- 16.8.2017

Pachhere/-

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