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Sultan vs State Of U.P.
2017 Latest Caselaw 3280 ALL

Citation : 2017 Latest Caselaw 3280 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Sultan vs State Of U.P. on 16 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10727 of 2015
 

 
Applicant :- Sultan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Gupta,Amrendra Nath Tripathi,Brijesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate,R.P. Shukla
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri Brijesh Kumar, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed by the learned counsel for the applicant list in the next cause list.

This listing application is disposed of.

Order Date :- 16.8.2017

IA

 

 

 
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