Anand Singh @ Sonu Singh ( Fifth ... vs State Of Up
2017 Latest Caselaw 3279 ALL

Citation : 2017 Latest Caselaw 3279 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Anand Singh @ Sonu Singh ( Fifth ... vs State Of Up on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4539 of 2016
 

 
Applicant :- Anand Singh @ Sonu Singh ( Fifth Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Ranvijay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

Passed over on the illness slip of Sri Ranvijay Singh, leaned counsel for the applicant.

List after three weeks.

Order Date :- 16.8.2017

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