Mahesh Pandey vs State Of Up
2017 Latest Caselaw 3278 ALL

Citation : 2017 Latest Caselaw 3278 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Mahesh Pandey vs State Of Up on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 964 of 2016
 

 
Applicant :- Mahesh Pandey
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Vivek Pandey,Manoj Kumar Misra
 
Counsel for Opposite Party :- Govt. Advocate,Pravin Tripathi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Pravin Tripathi, learned counsel for the complainant is not present.

Sri D.D.Verma, holding brief of Sri M.K.Mishra, leaned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed by the learned counsel for the applicant list in the next week.

Order Date :- 16.8.2017

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