Akhilendra Nath Maurya vs Union Of India And 2 Othrs.
2017 Latest Caselaw 3276 ALL

Citation : 2017 Latest Caselaw 3276 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Akhilendra Nath Maurya vs Union Of India And 2 Othrs. on 16 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30415 of 2017
 

 
Petitioner :- Akhilendra Nath Maurya
 
Respondent :- Union Of India And 2 Othrs.
 
Counsel for Petitioner :- Suyash Pandey,Nand Lal Pandey
 
Counsel for Respondent :- A.S.G.I.,Padmaker Pandey,Yatindra Shukla
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Case was ordered to be listed in the revised list, but the learned counsel for the petitioner did not appear and it was directed to be listed in the next cause list, but before the order could be transcribed and signed, a mention has been made to take up this case on 22.08.2017.

As prayed by learned counsel for the petitioner, put up on 22.08.2017.

Order Date :- 16.8.2017

Swati

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