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Arvind Kumar @ Pinku vs State Of Up
2017 Latest Caselaw 3275 ALL

Citation : 2017 Latest Caselaw 3275 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Arvind Kumar @ Pinku vs State Of Up on 16 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 960 of 2016
 

 
Applicant :- Arvind Kumar @ Pinku
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Manish Bajpai,Ambrish Kumar Dwivedi,Amit Kumar Srivastava,Shashi Dhar Pathak,Sunil Dixit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri A.K.Srivastva, leaned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list after three weeks.

Order Date :- 16.8.2017

IA

 

 

 
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