Haggan vs State Of U.P.
2017 Latest Caselaw 3272 ALL

Citation : 2017 Latest Caselaw 3272 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Haggan vs State Of U.P. on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 2896 of 2016
 

 
Applicant :- Haggan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Sharma,Santosh Kumar Dwivedi,Shiwa Kant Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri S.K.Tiwari, learned counsel for thee applicant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed by the learned counsel for the applicant, list on 23.8.2017.

Order Date :- 16.8.2017

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