Sanjay Kumar Singh vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 3271 ALL

Citation : 2017 Latest Caselaw 3271 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Sanjay Kumar Singh vs State Of U.P. And 4 Ors. on 16 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29986 of 2017
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Anubhav Chandra
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Sri Anubhav Chandra, learned counsel for the petitioner states that he has filed amendment application in the registry.

Office is directed to trace and place the same on record.

Put up this case on 19.08.2017 as fresh.

Order Date :- 16.8.2017

Swati

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