Chauthi Ram vs State Of Up
2017 Latest Caselaw 3267 ALL

Citation : 2017 Latest Caselaw 3267 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Chauthi Ram vs State Of Up on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 2154 of 2016
 

 
Applicant :- Chauthi Ram
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Vineet Kumar Verma,Bhairo Nath
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Case called out in the revised list. Sri Bhairo Nath, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

List after three weeks.

Order Date :- 16.8.2017

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