Ashish Kumar Shukla vs The State Of U.P.
2017 Latest Caselaw 3266 ALL

Citation : 2017 Latest Caselaw 3266 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Ashish Kumar Shukla vs The State Of U.P. on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 1016 of 2016
 

 
Applicant :- Ashish Kumar Shukla
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajiva Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri U.C.Yadav, learned AGA for the State alongwith Sri Rajiva Dubey , learned counsel for the applicant is present.

As prayed, list after three weeks.

Order Date :- 16.8.2017

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