Tafazzul Rahman Thur. His Father ... vs State Of U.P. & Another
2017 Latest Caselaw 3258 ALL

Citation : 2017 Latest Caselaw 3258 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Tafazzul Rahman Thur. His Father ... vs State Of U.P. & Another on 16 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 462 of 2016
 

 
Revisionist :- Tafazzul Rahman Thur. His Father Shri Asghar Ali
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Shamshad Ahmad Khan,Mohd. Naeem,Om Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It appears that record of lower Court has not been received. Let it be summoned.

2. List in the last week of August, 2017.

Order Date :- 16.8.2017

Pachhere/-

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