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Sanjai Gond vs State Of U.P.
2017 Latest Caselaw 3257 ALL

Citation : 2017 Latest Caselaw 3257 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Sanjai Gond vs State Of U.P. on 16 August, 2017
Bench: Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10550 of 2013
 

 
Applicant :- Sanjai Gond
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Tiwari,Manoj Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Vijay Lakshmi,J.

List Revised. No one is present on behalf of the applicant to press the application.

The application is dismissed for want of prosecution.

Order Date :- 16.8.2017

Pcl

 

 

 
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