Smt. Rupa vs State Of U.P. & 3 Others
2017 Latest Caselaw 3251 ALL

Citation : 2017 Latest Caselaw 3251 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Smt. Rupa vs State Of U.P. & 3 Others on 16 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 22543 of 2017
 

 
Applicant :- Smt. Rupa
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Ray Sahab Yadav,Rama Shanker
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of opp. party nos. 1,2 and 3.

Issue notice to the opp. party no. 4 returnable at an early date.

List after service of notice upon the opp. party no.4.

Order Date :- 16.8.2017

Gss

Download the LatestLaws.com Mobile App