Rohit Kumar Nishad vs State Of Up
2017 Latest Caselaw 3249 ALL

Citation : 2017 Latest Caselaw 3249 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Rohit Kumar Nishad vs State Of Up on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 6390 of 2017
 

 
Applicant :- Rohit Kumar Nishad
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Vivek Kumar Rai,Ajai Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This correction application has been moved by Sri V.K.Rai, learned counsel for the applicant. Sri U.C.Yadav, learned AGA for the State is present.

List this application on 18.8.2017 with previous papers.

Order Date :- 16.8.2017

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