Km.Neelam Rani And Another vs State Of And Another
2017 Latest Caselaw 3248 ALL

Citation : 2017 Latest Caselaw 3248 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Km.Neelam Rani And Another vs State Of And Another on 16 August, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 6334 of 2006
 

 
Applicant :- Km.Neelam Rani And Another
 
Opposite Party :- State Of And Another
 
Counsel for Applicant :- Santosh Tripathi,Mandvi Tripathi,Pradeep Kumar Srivastava,Prem Shankar,U.K. Saxena
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Kumar Pandey,Ashutosh Srivastava,Sudhir Bharti,Utpal Chatterjee
 

 
Hon'ble Abhai Kumar,J.

Case called out in the revised list.

None present on behalf of the applicants to press this petition.

Accordingly, the petition is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 16.8.2017

Ajeet

Download the LatestLaws.com Mobile App