Prof. (Dr.) R.K. Trivedi vs State Of U.P. And 4 Others
2017 Latest Caselaw 3240 ALL

Citation : 2017 Latest Caselaw 3240 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Prof. (Dr.) R.K. Trivedi vs State Of U.P. And 4 Others on 16 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30429 of 2017
 

 
Petitioner :- Prof. (Dr.) R.K. Trivedi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Krishna Mohan Asthana,Sri Ashok Khare
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

The matter has been reported to be cognizable by Single Bench. However, in view of the order passed by this Court on 17.07.2017, stamp reporter is directed to give a fresh report.

Put up this case on 21.08.2017 as fresh.

Order Date :- 16.8.2017

Swati

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