Km. Shweta vs State Of U.P. & Another
2017 Latest Caselaw 3238 ALL

Citation : 2017 Latest Caselaw 3238 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Km. Shweta vs State Of U.P. & Another on 16 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 649 of 2016
 

 
Revisionist :- Km. Shweta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajesh Kumar Sharma,Prabhu Sharan
 
Counsel for Opposite Party :- Govt. Advocate,Srees Kumar Srivastava
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised.

2. None is present to press this revision.

3. List in the next cause list.

4. Interim order, if any, shall continue till the next date of listing.

Order Date :- 16.8.2017

Pachhere/-

Download the LatestLaws.com Mobile App