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Monu @ Sahil (Second Bail) vs The State Of U.P.
2017 Latest Caselaw 3236 ALL

Citation : 2017 Latest Caselaw 3236 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Monu @ Sahil (Second Bail) vs The State Of U.P. on 16 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 110 of 2015
 

 
Applicant :- Monu @ Sahil (Second Bail)
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Syed Raza Mehdi,Akansha Yadav,Arun Sinha,Chandra Kala Pandey,Prem Prakash
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List after two weeks.

This listing application is disposed of.

Order Date :- 16.8.2017

IA

 

 

 
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