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Hindustan Media Ventures Ltd. vs State Of U.P. And 4 Others
2017 Latest Caselaw 3213 ALL

Citation : 2017 Latest Caselaw 3213 ALL
Judgement Date : 11 August, 2017

Allahabad High Court
Hindustan Media Ventures Ltd. vs State Of U.P. And 4 Others on 11 August, 2017
Bench: Saumitra Dayal Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 16494 of 2017
 

 
Petitioner :- Hindustan Media Ventures Ltd.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Imran Ullah,Mohammad Khalid,Naveen Sinha
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Chaudhari
 

 
Hon'ble Saumitra Dayal Singh,J.

Allowed.

For order, see order of date passed in Writ C No. 14105 of 2017 (Hindustan Media Ventures Ltd. Vs. State of U.P. and 3 others) on separate sheets, containing 28 pages.

Order Date :- 11.8.2017

A. Singh

 

 

 
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