Citation : 2017 Latest Caselaw 3208 ALL
Judgement Date : 11 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 15082 of 2017 Petitioner :- Hindustan Media Ventures Ltd. Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Imran Ullah,Mohammad Khalid,Naveen Sinha Counsel for Respondent :- C.S.C.,Sunil Kumar Chaudhari Hon'ble Saumitra Dayal Singh,J.
Allowed.
For order, see order of date passed in Writ C No. 14105 of 2017 (Hindustan Media Ventures Ltd. Vs. State of U.P. and 3 others) on separate sheets, containing 28 pages.
Order Date :- 11.8.2017
A. Singh
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