Citation : 2017 Latest Caselaw 3203 ALL
Judgement Date : 11 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Criminal Misc. Time Extension Application No. 242613 of 2017. IN Case :- APPLICATION U/S 482 No. - 20883 of 2017 Applicant :- Mohd.Shahnawaz And 5 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Kusum Lata Varma,Kalp Nath Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicants, learned A.G.A for the State and perused the record.
Only one week and no more time is granted to the applicants to deposit the amount in pursuance of the order dated 12.7.2017 passed by this Court.
The Time Extension Application is finally disposed of.
Order Date :- 11.8.2017
Gss
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