Shatrughan Singh And Anr. vs State Of U.P.
2017 Latest Caselaw 3180 ALL

Citation : 2017 Latest Caselaw 3180 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Shatrughan Singh And Anr. vs State Of U.P. on 10 August, 2017

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42949 of 2016
 

 
Applicant :- Shatrughan Singh And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Siddharth Niranjan,Prabhat Kumar,Ram Surat Patel,Vijay Singh Sengar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Harsh Kumar,J.

Counter affidavit filed today is taken on record.

Two weeks' time is granted to the learned counsel for the applicant to file rejoinder affidavit.

List thereafter.

Order Date :- 10.8.2017

Israr

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