Sita Devi vs State Of U.P. & 8 Others
2017 Latest Caselaw 3177 ALL

Citation : 2017 Latest Caselaw 3177 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Sita Devi vs State Of U.P. & 8 Others on 10 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21558 of 2017
 

 
Applicant :- Sita Devi
 
Opposite Party :- State Of U.P. & 8 Others
 
Counsel for Applicant :- Ashutosh Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. and perused the record.

Issue notice to the opp. party nos. 2 to 9.

List after service of notice upon the opp. party nos. 2 to 9.

Order Date :- 10.8.2017

Gss

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